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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(2) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(2)Each Faculty shall consist of the following members :-
(a)Dean of the Faculty-Chairman.
(b)All Deans of Colleges.
(c)Heads of Department of Studies in the Faculty.
(d)All Professors and six Research Specialists and three Extension Specialists, employed in the service of the Vishwavidyalaya, nominated by the Dean of Faculty in consultation with Director Research/Director Extension for a period of one year from the date of notification.
(e)One Associate Professor and if there be no Associate Professor, Assistant Professor from each Department in the Faculty, by rotation, for each academic year, according to seniority.
(f)Director of Research Services.
(g)Director of Extension Services.
(h)Director of Instructions.
(i)Not more than two members, not in employment of the Vishwavidyalaya, as the Dean of Faculty may co-opt for a period of two years.
(j)One member from each of the other Faculties as the Dean may, in consultation with the Dean of the Faculty concerned, co-opt for such period as he may deem fit.