Securities Appellate Tribunal
Affluence Fincon Service P. Ltd. And Ors vs Sebi on 10 May, 2023
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 10.5.2023
Appeal No.314 of 2021
Affluence Fincon Service P. Ltd. and Ors. ...Appellants
Versus
Securities and Exchange Board of India ...Respondent
Mr. Kunal Katariya, Advocate with Mr. Sahebrao
Wamanrao Buktare, Ms. Ashmita Goradia, Advocates
and Mr. Ravi Vijay Ramaiya, CA i/b. Shah & Ramaiya,
for the Appellants.
Mr. Gaurav Joshi, Senior Advocate with Mr. Abhiraj
Arora, Mr. Deepanshu Agarwal, Ms. Misbah Dada and
Mr. Shourya Tanay, Advocates i/b. ELP for the
Respondent.
Order:
1.List on 12th July, 2023.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also 2 available from the Registry on payment of usual charges.
Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member RAJALAK Digitally signed by SHMI RAJALAKSHMI 10.5.2023 HARISH HARISH NAIR NAIR Date: 2023.05.17 11:42:42 +05'30' RHN