Section 18(1)(ii) in The Kalyani University Act, 1981
(ii)to create and institute, with the approval of the State Government, Professorships, Readerships, Lectureships, and such posts including posts of officers as may be necessary for the establishment of the University Departments, institutions, centres, libraries, laboratories [workshops] [Word inserted by W.B. Act 12 of 1995.] and museums referred to in clause (i);