Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 51 in The Sikh Gurdwaras Act, 1925 51. Term of membership. - The members of the Board shall hold office for [five] [Substituted for the word " three" by Punjab Act 11 of 1944, Section 12.] years from the date of its constitution or until the constitution of a new Board, whichever is later.
