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State of Rajasthan - Section

Section 15 in Rajasthan Sanskrit University Act, 1998

15. Authorities of the University.

- The following shall be the authorities of the University:-
(i)Executive Council;
(ii)Academic Council;
(iii)Faculties;
(iv)Board of Studies;
(v)Board of inspection; and
(vi)Such other bodies as may be declared by the statutes to be the authorities of the University.