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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Goa - Subsection

Section 31(e) in The Goa Excise Duty Act, 1964

(e)permits persons of notoriously bad character to meet or remain in any such place, shall, on conviction before a Magistrate, be punished for each such offence with fine which may extend to [ten thousand rupees or with imprisonment which may extend to six months] [Substituted by the Amendment Act 18 of 1976 and 20 of 2001.] or with both.