Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Kerala - Subsection Section 15(b) in Kerala Fishermen's and Allied Workers Welfare Cess Act, 2007 (b)require the production of any register and any other document relating to the sale of fish, fish products, allied objects or equipments; and
