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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(3) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(3)Requesting entities shall use appropriate license keys to access the authentication facility provided bythe Authority only through an ASA over secure network, as may be specified by the Authority for thispurpose.