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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(5) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(5)The development plan shall come into operation from the date of publication of the said notice in the Gazette under sub- section (4) and as from such date shall be binding on all Development Authorities constituted under this Act and all local authorities functioning with the planning area.] [Substituted by M.P. Act No. 6 of 1976]