Delhi High Court - Orders
Sanjay Kumar Gupta vs Prakash Chand Gupta & Anr on 5 September, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 256/2018
SANJAY KUMAR GUPTA ..... Appellant
Through: Mr. Gajender Kumar, Advocate
(through VC).
versus
PRAKASH CHAND GUPTA & ANR ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 05.09.2023 CRL.M.A.2307/2023(Restoration),CRL.M.A.2308/2023(Delay)
1. At request of learned counsel appearing on behalf of appellant, in order to enable him to furnish fresh address of respondents, the hearing of the present appeal is adjourned.
2. Re-notify on 17.11.2023.
AMIT SHARMA, J SEPTEMBER 5, 2023/bsr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:58:04