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Delhi High Court - Orders

Sanjay Kumar Gupta vs Prakash Chand Gupta & Anr on 5 September, 2023

Author: Amit Sharma

Bench: Amit Sharma

                                    $~11
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.A. 256/2018
                                                SANJAY KUMAR GUPTA                                                              ..... Appellant
                                                                                      Through:                 Mr. Gajender    Kumar,     Advocate
                                                                                                               (through VC).

                                                                                      versus

                                                PRAKASH CHAND GUPTA & ANR                                                       ..... Respondents
                                                                                      Through:                 None.

                                                CORAM:
                                                HON'BLE MR. JUSTICE AMIT SHARMA
                                                        ORDER

% 05.09.2023 CRL.M.A.2307/2023(Restoration),CRL.M.A.2308/2023(Delay)

1. At request of learned counsel appearing on behalf of appellant, in order to enable him to furnish fresh address of respondents, the hearing of the present appeal is adjourned.

2. Re-notify on 17.11.2023.

AMIT SHARMA, J SEPTEMBER 5, 2023/bsr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:58:04