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State of Odisha - Section

Section 10 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

10. Mode of transmission of the application for enquiry.

- When an application is sent for enquiry to another officer it should be sent to him in original and a record of such transmission should be kept in the order-sheet of the case record. If the application is delivered personally to the enquiring officer or is sent to him through any other agent, the signature of the person to whom the application is delivered should be taken in Column 3 of the order-sheet. If on the other hand, the application is forwarded by post, the letter under which it is forwarded should be noted in the said column of the order-sheet.