Supreme Court - Daily Orders
Dr Fraz Naseem vs Union Of India Represented By Secretary on 14 March, 2014
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ITEM NO.3 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) NO(s). 433 OF 2013
DR FRAZ NASEEM & ORS Petitioner(s)
VERSUS
UNION OF INDIA & ORS Respondent(s)
(With application for directions, stay, intervention, impleadment,
permission to file additional documents and office report)
WITH
W.P(C) NO. 716 of 2013
[AKSHAY SINDHU & ORS. V. U.O.I. & ORS.]
(With office report)
W.P(C) NO. 737 of 2013
[LIPIKA GUPTA & ANR. V. U.O.I. & ORS.]
(With application for stay, impleadment, impleadment as party respondent,
directions and office report)
Date: 14/03/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s) Mr. Vikas Mehta, Adv.
In WP 433
in WP 737 Mr. Ajit Sharma, Adv.
Mr. Chanchit Garg, Adv.
Mr. Sameer Singh, Adv.
in WP 716
Mr. R.C. Kohli, Adv.
For Applicant (s)
Mr. Kush Chaturvedi, Adv.
For Respondent(s)
For UOI Mr. Siddharth Luthra, ASG.
Mr. R.P. Bhatt, Sr. Adv.
Ms. Meenakshi Grover, Adv.
Ms. Supriya Juneja, Adv.
Ms. Sushma Suri, Adv.
Mr. Anandana Handa, Adv.
For MCI Mr. Gaurav Sharma, Adv.
Mr. Amandeep Kaur, Adv.
Mr. Vivek, Adv.
Mr. Amit Kumar, Adv.
For State of Assam Ms. Vartyika Sahay Walia, Adv.
Mr. Navnit Kumar, Adv.
For M/s. Corporate Law Group, Advs.
For State of Goa Mr. Siddharth Bhatnagar, Adv.
Mr. Pawan Kumar Bansal, Adv.
Mr. T. Mahipal, Adv.
For State of Gujarat Ms. Puja Singh, Adv.
Ms. Hemantika Wahi, Adv.
For State of Haryana Mr. Manjit Singh, AAG.
Ms. Vivekta Singh, Adv.
Ms. Nupur Chaudhary, Adv.
Mr. Tarjit Singh Chikkara,Adv.
Mr. Kamal Mohan Gupta, Adv.
For State of H.P. Mr. Surya Narayana Singh, AAG.
Ms. Pragati Neekhra, Adv.
For State of Jharkhand
Mr. Tapesh Kumar Singh, Adv.
Mr. Mohd. Waquar, Adv.
For State of Kerala Mr. Ramesh Babu M.R., Adv.
Mr. Sushrut Jindal, Adv.
For State of M.P. Mr. Mishra Saurabh, Adv.
Ms. Vanshaja Shukla, Adv.
For State of Maharashtra
Mr. Aniruddha P. Mayee, Adv.
Mr. Garvesh Kabra, Adv.
Mr. Charudatta Mahindrakar, Adv.
For NCT of Delhi Mr. Siddharth Luthra, ASG.
Ms. Supriya Jain, Adv.
Ms. Meenakshi Grover, Adv.
Ms. Sushma Suri, Adv.
Mr. D.S. Mahra, Adv.
For State of Odisha Ms. Kirti Renu Mishra, Adv.
Mr. Apurva Upmanyu, Adv.
For State of Punjab Mr. Jagjit Singh Chhabra, Adv.
Mr. Ashutosh K. Singh, Adv.
For State of Rajasthan
Mr. Ram Naresh Yadav, Adv.
Ms. Ruchi Kohli, Adv.
For State of U.P. Mr. Irshad Ahmed, AAG.
Mr. Raman Yadav, Adv.
Mr. Abhisth Kumar, Adv.
For State of W.B. Mr. Anip Sachthey, Adv.
Mr. Saakar Sardana, Adv.
For UT of Puducherry Mr. V.G. Pragasam, Adv.
Mr. S.J. Aristotle, Adv.
Mr. Prabu Ramasubramanian, Adv.
For UT of Chandigarh Ms. Vimla Sinha, Adv.
Mr. Gopal Singh, Adv.
Mr. Nirnimesh Dube, Adv.
For IP University Ms. Sumedha Dang, Adv.
Ms. N. Annapoorani, Adv.
Mr. Sarad Kumar Singhania, Adv.
Mr. Ramesh Babu M.R., Adv.
Mr. Harsh Vardhan Surana, Adv.
Ms. Sharmila Upadhyay, Adv.
UPON hearing counsel the Court made the following
O R D E R
We have heard learned counsel for the parties. For the time being we fix the following schedule for the admissions to the Post Graduate Medical Courses for the academic session 2014-2015:-
|SCHEDULE FOR ADMISSION |POST GRADUATE COURSES | | |[BROAD SPECIALITY] | | |STATE QUOTA |All INDIA QUOTA | |1st round of counselling |To be over by |Between 4th April| | |30th March |and 16th April | |Last date for joining the allotted|7th April |26th April | |college and course | | | |2nd round of counselling for |27th April to |9th May to 13th | |allotment of seats from waiting |3rd May |May | |list | | | |Last date for joining for |10th May |24th May | |candidates allotted seats in 2nd | | | |round of counselling | | | |3rd round of counselling (Round |20th June to |25th May to 9th | |for filling up seats reverted from|25th June |June | |AIQ/other vacant State Quota | | | |seats) | | | |Last date for joing for candidates|30th June |19th June | |allotted seats in 3rd round of | | | |counselling | | | |Commencement of academic session |30th June |30th June | |Last date up to which students can|10th July |Not applicable | |be admitted against vacancies | | | |arising due to any reason from the| | | |waiting list | | | The Medical Council of India will notify the aforesaid schedule. List the matters in the month of April, 2014. This order has been passed in modification of order dated 28th February, 2014.
| | | | |[KALYANI GUPTA] | |[SHARDA KAPOOR] | |COURT MASTER | |COURT MASTER |