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[Cites 0, Cited by 0] [Section 103(3)] [Section 103] [Entire Act]

State of Uttarakhand - Subsection

Section 103(3)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)any return, statement, estimate, statistics or other information regarding any matter pertaining to the administration of the Zila Panchayat as the case may be ;