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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Bihar - Subsection

Section 86(2)(iv) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(iv)that the number of life buoys on deck of such vessel is at least equal to the number of crew members of such vessel and is not less than two;