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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 58(2)(a) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(a)the summoning and holding of meetings of the Board, the time and date when such meetings are to be held, the conduct of business at such meetings and the number of persons necessary to form a quorum thereat;