Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 504] [Entire Act] Union of India - Subsection Section 504(1) in The Companies Act, 1956 (1)The committee of inspection, or if there is no such committee, the creditors, may fix the remuneration to be paid to the Liquidator or Liquidators.
