Punjab-Haryana High Court
Mohini vs State Of Haryana And Another on 5 September, 2019
Author: B.S. Walia
Bench: B.S. Walia
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.27190 of 2016
Date of decision: 05.09.2019
Mohini ....Petitioner
Versus
State of Haryana and anr. ....Respondents
Coram: Hon'ble Mr. Justice B.S. Walia
Present: Mr. Vivek Khatri, Advocate for the petitioners.
Mr. Harish Rathee, Sr. DAG and Mr. Pankaj Mulwani, DAG,
Haryana.
B.S. Walia, J. (Oral)
For detailed order, see order of even date passed in CWP No.21519 of 2016 titled as "Daya Chand and others versus State of Haryana and others".
September 05, 2019 (B.S. WALIA) ps JUDGE
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