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[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(3)(f) in Bihar Reorganisation Act, 2000

(f)construction of such of the remaining or new works connected with the development of the water resource project relating to the rivers or their tributaries as the Central Government may specify by notification in the Official Gazette; and