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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(c) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(c)in case where the ladder is vertical and exceeds six metres in height, a resting place shall be provided, after every six metres and part, thereof.