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Bombay High Court

Vitrag Trading Company (Through Its ... vs Ramdev Cotton And Oil Mills Pvt. Ltd on 23 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                               12-COMSS-229-2018.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                 COMMERCIAL SUMMARY SUIT NO. 229 OF 2018

 VITRAG TRADING COMPANY (THROUGH                          )
 ITS PARTNER RAJENDRA KHONA)                              )...PLAINTIFF

          V/s.

 RAMDEV COTTON AND OIL MILLS PVT. LTD.                    )...DEFENDANT

 Ms.Karishma Shirke i/by M/s.Gordhandas & Fozdar, Advocate for the
 Plaintiff.
 None for the Defendant.


                           CORAM    :      ABHAY AHUJA, J.
                           DATE     :      23rd JANUARY, 2024


 P.C. :


1. Ms.Shirke, learned Advocate, appears for the Plaintiff and submits that the valuation of the suit is below Rs.10 crores and also submits that the suit is part of the list that has been notified for transfer to Bombay City Civil Court.

2. Registry to verify and to take appropriate steps in the matter.

(ABHAY AHUJA, J.) AVK 1/1 ::: Uploaded on - 24/01/2024 ::: Downloaded on - 25/01/2024 05:07:37 :::