Bombay High Court
Vitrag Trading Company (Through Its ... vs Ramdev Cotton And Oil Mills Pvt. Ltd on 23 January, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
12-COMSS-229-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO. 229 OF 2018
VITRAG TRADING COMPANY (THROUGH )
ITS PARTNER RAJENDRA KHONA) )...PLAINTIFF
V/s.
RAMDEV COTTON AND OIL MILLS PVT. LTD. )...DEFENDANT
Ms.Karishma Shirke i/by M/s.Gordhandas & Fozdar, Advocate for the
Plaintiff.
None for the Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 23rd JANUARY, 2024 P.C. :
1. Ms.Shirke, learned Advocate, appears for the Plaintiff and submits that the valuation of the suit is below Rs.10 crores and also submits that the suit is part of the list that has been notified for transfer to Bombay City Civil Court.
2. Registry to verify and to take appropriate steps in the matter.
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