Section 68A(1)(b) in The Maharaja Sayajirao University of Baroda Act, 1949

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State of Gujarat - Subsection

Section 68A(1)(b) in The Maharaja Sayajirao University of Baroda Act, 1949

(b)teachers of the University may be appointed by the Chancellor after considering the recommendations of the Advisory Committee consisting of the Vice-Chancellor, the Director of Public Instruction and such other person or persons, if any, as the Chancellor thinks fit to associate with them.

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State of Gujarat - Subsection

Section 68A(1)(b) in The Maharaja Sayajirao University of Baroda Act, 1949