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Chattisgarh High Court

Sanad Kumar Sen vs State Of Chhattisgarh And Ors. 105 ... on 18 June, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                            Order Sheet
                                          WPS No. 670/2010
                                  Sanad Kumar Sen -v- State of Chhattisgarh and ors.




18-6-2018

Dr. Shailesh Ahuja, Adv. for the petitioner.

Mr. Majid Ali, Dy. Govt. Adv. for the State. As prayed by counsel for the petitioner, list the matter after 2 weeks.

Sd/-

(Sharad Kumar Gupta) Judge Pathak