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Bombay High Court

Parag Milks Foods Ltd vs The State Of Maharashtra Thr Principal ... on 14 February, 2024

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                      Board Sr.No.:-56

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 11719 OF 2023

 Parag Milks Foods Ltd.                        ....PETITIONER
             V/S
 The State Of Maharashtra Thr Principal      ....RESPONDENT

Secretary And Anr WITH WRIT PETITION NO. 10540 OF 2023 Vrs Foods Limited ....PETITIONER V/S The State Of Mah. Thr Prin. Sec. Dept. Of Agri.

....RESPONDENT Animal Husb., Dairy Dev. And Fish. And Ors And Ors WITH WRIT PETITION NO. 10543 OF 2023 M/s. S. R. Thorat Milk Product Pvt. Ltd. ....PETITIONER V/S The State Of Mah. Thru Prin. Sec. Dept. Of Agri.

....RESPONDENT Animal Husb. And Dairy Dev. And Fish. And Ors WITH WRIT PETITION NO. 199 OF 2024 Sunfresh Agro Industries Pvt. Ltd ....PETITIONER V/S Page 1/2 ::: Uploaded on - 14/02/2024 ::: Downloaded on - 15/02/2024 18:33:21 ::: The State Of Maharashtra Thr. Principal ....RESPONDENT Secretary Depa. Of Agriculture Anumal Husbandry And Anr WITH WRIT PETITION NO. 14732 OF 2023 Govind Milk And Milk Products Pvt. Ltd And ....PETITIONER Ors V/S The State Of Maharashtra Thr. Pricipal Secretary ....RESPONDENT Department Of Agriculture Animal. And Anr Mentioned out of turn. Mr Prafulla B. Shah a/w Mr. Kayval P. Shah for Petitioner CORAM : HON'BLE SHRI JUSTICE G. S. KULKARNI & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ DATE : 14th February, 2024 P.C. :

S. O. to 21/02/2024 ( H. O. B.).
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 14/02/2024 ::: Downloaded on - 15/02/2024 18:33:21 :::