Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10A] [Entire Act] State of West Bengal - Subsection Section 10A(a) in The Appellate Side Rules of The High Court at Calcutta (a)to dispose of all correspondence within its own Department, urgent in its nature and not of general importance;
