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Patna High Court - Orders

Vishwajit Kumar @ Mohan Singh vs The State Of Bihar & Ors on 4 September, 2009

                   IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  CWJC No.6924 of 2009
                         VISHWAJIT KUMAR @ MOHAN SINGH
                                          Versus
                              THE STATE OF BIHAR & ORS
                                        -----------

3    4.9.2009

Petitioner prays for pass over.

This case is passed over for the day. Anilkr Sinha (Samarendra Pratap Singh,J).