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State of Haryana - Section

Section 10 in The Punjab New Capital (Periphery) Control Act, 1952

10. Savings.

- Nothing in this Act shall affect the power of Government or any other authority to acquire land or to impose restrictions upon the use and development of land comprised in the controlled area under any other law for the time being in force, or to permit the settlement of a claim arising out of the exercise of powers under this Act by mutual agreement.