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State of Andhra Pradesh - Section

Section 19 in Andhra Pradesh Village Servants Service Rules, 2005

19. Payment of Salaries and allowances :

(1)There shall be paid to the Village Servants a fixed monthly honorarium as may from time to time be determined by the Government.
(2)They shall also be paid every month such other allowances as the Government may from time to time sanction.
(3)They village servant shall be paid travelling allowances and daily allowances for such journeys and at such rates as the Government may from time to time specify.