Section 21(2)(p) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020

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State of Punjab - Subsection

Section 21(2)(p) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020

(p)the clinical establishment provides treatment within the staff and facilities available, to provide first aid to all the victims of road traffic accidents, rail accidents, air accidents, explosions, natural disasters and calamities who come or are brought to the clinical establishment. After providing the first aid and making all possible available efforts to stabilize such patients, the clinical establishment shall be at liberty to refer them to an appropriate Government hospital or medical college; and

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State of Punjab - Subsection

Section 21(2)(p) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020