Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2)(xi) in Rajiv Gandhi University of Knowledge Technologies Act, 2008

(xi)to perform such other acts and things as may be necessary, incidental or conducive to the attainment of all or any of the objects of the University;