Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 10 in The West Bengal State Council Of Technical Education Act, 1995. 10. Vacancies amongst members or defect in constitution not to invalidate acts or proceedings of Council. - No act or proceedings of the Council shall be deemed to be invalid by reason of any vacancy in, or any defect in the constitution of, the Council.
