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[Cites 0, Cited by 0] [Section 50(5)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(5)(a) in The Advocates Act, 1961

(a)the remaining provisions of the Acts referred to in this section which do not stand repealed by virtue of any of the foregoing provisions of this section [except sections 1, 3 and 36 of the Legal Practitioners Act, 1879 (18 of 1879)" shall stand repealed;