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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(a) in The Maharashtra Warehouses Act, 1960

(a)"co-operative society" means a society registered or deemed to be registered under the provisions of the Bombay Co-operative Societies Act, 1925, or any corresponding law in force in any part of the State of Bombay;