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Madhya Pradesh High Court

Smt. Mohini Jain vs The State Of Madhya Pradesh on 13 October, 2020

                                                                     1                               WP-10617-2020
                                          The High Court Of Madhya Pradesh
                                                     WP-10617-2020
                                        (SMT. MOHINI JAIN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                                4
                                Jabalpur, Dated : 13-10-2020
                                        Heard through Video Conferencing.
                                        Shri P.K. Singh Sengar, learned counsel for the petitioners.
                                        Shri Swapnil Ganguly, learned Deputy Advocate General for the
                                respondents/State.

List in the week commencing 14.12.2020 along with Writ Petition No.10419/2020 and Writ Petition No.13388/2020.


                                      (SANJAY YADAV)                                  (RAJEEV KUMAR DUBEY)
                                    ACTING CHIEF JUSTICE                                         JUDGE


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Date: 2020.10.15 16:26:46 IST