Madhya Pradesh High Court
Smt. Mohini Jain vs The State Of Madhya Pradesh on 13 October, 2020
1 WP-10617-2020
The High Court Of Madhya Pradesh
WP-10617-2020
(SMT. MOHINI JAIN AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
4
Jabalpur, Dated : 13-10-2020
Heard through Video Conferencing.
Shri P.K. Singh Sengar, learned counsel for the petitioners.
Shri Swapnil Ganguly, learned Deputy Advocate General for the
respondents/State.
List in the week commencing 14.12.2020 along with Writ Petition No.10419/2020 and Writ Petition No.13388/2020.
(SANJAY YADAV) (RAJEEV KUMAR DUBEY)
ACTING CHIEF JUSTICE JUDGE
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VISHWAKARMA
Date: 2020.10.15 16:26:46 IST