Section 188(1)(c) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 188(1)] [Section 188] [Entire Act]

State of Uttar Pradesh - Subsection

Section 188(1)(c) in The U.P. Municipalities Act, 1916

(c)for the purpose of extinguishing the fire, break into or through or pull down, or cause to be broken into or through or pulled down or used for the passage of hoses or other appliances any premises;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 188(1)(c) in The U.P. Municipalities Act, 1916