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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(4) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

(4)All coupons attached to debentures issued under the Act shall bear the signature of the Adhyaksh, and such signature may be engraved lithographed or impressed by any mechanical process.