Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 581ZL] [Entire Act]

Union of India - Subsection

Section 581ZL(5) in The Companies Act, 1956

(5)All investments by a Producer Company may be made if such investments are consistent with the objects of the Producer Company.