Madhya Pradesh High Court
Kerala Industrial Infrastructure ... vs M/S Zoom Developers (Pvt.) Ltd. on 21 November, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
COMA No. 4 of 2019
(KERALA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION (KINFRA) THROUGH K.A.
SANTHOSH KUMAR Vs M/S ZOOM DEVELOPERS (PVT.) LTD. AND OTHERS)
Dated : 21-11-2023
Shri K. Gopalkrishna Kurup, learned Senior Counsel with Shri Sumeet
Samvatsar, learned counsel for the appellant.
Shri Himanshu Joshi, learned Dy. Solicitor General for the
respondent/Union of India.
Shri Bharat Dixit, learned counsel for the respondents.
Learned counsel for the respondent(s) prays for and is granted four weeks time to seek instructions and argue the matter.
As prayed, list this case on 8th January, 2024.
Interim relief, if any, shall continue till the next date of hearing. Certified copy, as per rules.
(S. A. DHARMADHIKARI) (PRANAY VERMA)
JUDGE JUDGE
pn
Signature Not Verified
Signed by: PREETHA HARI
NAIR
Signing time: 21-11-2023
04:10:04