Section 40(2)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Gujarat - Subsection

Section 40(2)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(a)the rights conferred on such college or institution by the affiliation, recognition, or approval shall stand withdrawn from the date of such contravention; and

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State of Gujarat - Subsection

Section 40(2)(a) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003