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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 92(2)(xxx) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(xxx)any other purpose, deemed necessary for execution of the functions assigned to the Board under this Act or as directed by the State Government.