Jammu & Kashmir High Court - Srinagar Bench
Feroz Akram Regoo vs J.K.C.L. And Ors on 7 December, 2021
S. No. 11
After Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
SWP No. 2210/2012
c/w
CCP(S) No. 452/2020
Feroz Akram Regoo .....Petitioner(s)
Through: Ms. Anjum, Adv.
V/s
J.K.C.L. And Ors., ..... Respondent(s)
Through: None.
CORAM:
Hon‟ble Mr. Justice Mohan Lal Manhas, Judge.
ORDER
07.12.2021 Reply be filed by next date of hearing. List on 15th March, 2022. Interim direction to continue till next date of hearing.
(Mohan Lal Manhas) Judge SRINAGAR 07.12.2021 "Aasif"
AASIF GUL 2021.12.07 23:36 I attest to the accuracy and integrity of this document