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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in The Orissa Motor Vehicles Rules, 1993

(2)All other words and expression which are used but not defined in these rules shall unless the context otherwise requires have the same meaning as are respectively assigned to them in the Act.Chapter-II Licensing of driver of motor vehicles