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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(2)(i) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(i)[ the [nomination] [Clauses (i), (ii) and (iii) omitted by Act No.7 of 1987 and again inserted by Act No.24 of 1991.] and removal of members of a market committee;