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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(1)(b) in Arunachal Pradesh Water Supply Act, 2015

(b)No person shall draw off or divert any water from water reservoir, main, pipes or hydrant under the management and control of the department.