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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(2)(a) in Dr. Babasaheb Ambedkar Open University Act, 1994

(a)all contributions or grants made by the State Government, the Central Government, the Indira Gandhi National Open University and the University Grants Commission;