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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(c) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(c)"Chief Executive Officer" means the Secretary, Trustee Correspondent or a person by whatever name called who is empowered to execute the decisions taken by the Management;