Supreme Court - Daily Orders
Ruchi Malls Pvt. Ltd. vs The State Of Gujarat on 4 October, 2019
Bench: N.V. Ramana, Sanjiv Khanna
ITEM NO.808 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).24171/2019
(Arising out of impugned final judgment and order dated 10-07-2019
in LPA No.1412/2018 passed by the High Court of Gujarat at
Ahmedabad)
RUCHI MALLS PVT. LTD. & ANR. Petitioner(s)
VERSUS
THE STATE OF GUJARAT & ORS. Respondent(s)
Date : 04-10-2019 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Shamik S. Sanjanwala, Adv.(Mentioned by)
Mr.Sunil Kr. Kaundal, Adv.
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
List along with SLP(C)……...D.No.26519/2019.
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR (NB: SLP(C)……...D.No.26519/2019 is stated to be listed on 15.10.2019) Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2019.10.04 17:18:38 IST Reason: