Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 57 in Bye-Laws of the Tamil Nadu Medical Council 57. The Registrar shall keep his registers in accordance with the provisions of the Act and rules and by-laws of the State Government and the Medical Council.
