Delhi High Court - Orders
Mankind Pharma Limited & Anr vs Union Of India & Anr on 20 February, 2019
Bench: S. Ravindra Bhat, Prateek Jalan
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 505/2019 & CM Nos.2385-86/2019
MANKIND PHARMA LIMITED & ANR ..... Petitioners
Through : Mr. Ashwani Kumar Matta, Sr.
Adv. with Mr. Sudhir Sharma,
Mr. Sanjeev Sharma and Mr.
Abhishek Swaroop, Advs.
versus
UNION OF INDIA & ANR ..... Respondents
Through : Mr. Kirtiman Singh, CGSC
with Mr. Waize Ali Noor and
Mr. Parth Semwal, Advs. for
UOI.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 20.02.2019 The Hon'ble Division Bench did not assemble today. List on 20.03.2019.
BY ORDER COURT MASTER FEBRUARY 20, 2019 aj