Bombay High Court
Afzal Husain Sayed (Proprietor, M/S ... vs Principal Commissioner Of Central Tax, ... on 16 October, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
ppn 10.wpl-28259.23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.28259 OF 2023
Afzal Husain Sayed
(Proprietor M/s.Devine Impex) .. Petitioner
Versus
Principal Commissioner of Central Tax,
Mumbai Central Commissionerate & Ors. .. Respondents
.....
Mr.Abhishek A. Rastogi a/w Ms.Renita Annalex for Petitioner.
Mr.Sattaprakash Sharma i/by Mr.Karan Adik for Respondent Nos.1
& 2.
Ms.Megha S. Jani a/w Mr.Vedash Rane for Respondent No.3.
.....
CORAM: G. S. KULKARNI &
JITENDRA JAIN, JJ.
DATE : 16th October 2023 P.C. . The petitioner is praying for urgent interim order in this
petition. This petition is listed today for the first time. All the respondents are served. Learned counsel for respondent nos.1 & 2 seeks time to take instructions.
2. At his request, stand over to 23 rd October 2023 H.O.B. when we would hear the parties for appropriate orders to be passed in relation to attachment of bank accounts.
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