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[Cites 0, Cited by 0] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(9) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(9)PART XIV.In article 308, after the words "First Schedule", the words "other thanthe State of Jammu and Kashmir" shall be added.